Jharkhand High Court
Bharat Sanchar Nigam Ltd vs Union Of India & Another --- --- Opposite ... on 7 June, 2022
Author: Aparesh Kumar Singh
Bench: Aparesh Kumar Singh, Deepak Roshan
IN THE HIGH COURT OF JHARKHAND AT RANCHI
C.M.P. No. 195 of 2022
Bharat Sanchar Nigam Ltd. --- --- Petitioner
Versus
Union of India & another --- --- Opposite Parties
.......
CORAM: HON'BLE MR. JUSTICE APARESH KUMAR SINGH HON'BLE MR. JUSTICE DEEPAK ROSHAN For the Petitioner : Mr. Nitin Kumar Pasari, Advocate For the O.P.s : M/s P.A.S. Pati, Ranjana Mukheree, Advocate ( for CGST) 02/07.06.2022 Learned counsel for the petitioner undertakes to remove the following surviving defects by Friday i.e. 10.06.2022:
1. Complete party position of petitioner may be mentioned in the memo.
2. Party position of opposite parties may be corrected in the Index.
3. Retainership of Ld. Advocate who received copy in copy service receipt may be verified.
4. Typed copy may be filed of Page nos. -16
5. Page no. 14 may be tagged properly.
If the defects are removed, list this case on 15.06.2022.
(Aparesh Kumar Singh, J.) (Deepak Roshan, J.) A.Mohanty