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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The Central Industrial Security Force Rules, 2001

(b)shall cease to hold that rank, if the grant of such rank is not confirmed within 21 days by the Central Government, or when so ordered by the Director-General or when he ceases to hold the appointment for which the rank is granted;