Section 101 in The Code of Criminal Procedure, 1989 (1933 A. D.)
101. Direction, etc., of search-warrants.
- The provisions of sections 43, 75, 77, 79, 82, 83 and 84 shall, so far as may be, apply to all search-warrants issued under section 96, section 98, section 99-A or section 100.
