Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 165 in Tamil Nadu Educational Rules 165. Adults who are not less than 18 years of age and have passed Standard VIII or a Secondary school are eligible for admission. The Director may grant exemption from the possession of this minimum qualification in individual cases.Fees
