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State of Uttar Pradesh - Section

Section 1 in The Hackney-Carriage Act, 1879

1. Short title.

- This Act may be called "The Hackney-Carriage Act, 1879"; [* * *] [The words, 'and It shall came Into force', omitted by Act XVII of 1914, Section 3 and Schedule II.]Saving. - Nothing herein contained shall alter any power conferred by any law relating to the municipalities, on any rule made in exercise of any such power.