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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(1)(b) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(b)the secretary of the Grama Panchayat or the Secretary of the Municipality of the area-Ex-officio;