Supreme Court - Daily Orders
Archna vs Deputy Director Consolidation, Amroha ... on 5 February, 2026
ITEM NO.2 COURT NO.1 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2613/2017
ARCHNA Appellant(s)
VERSUS
DEPUTY DIRECTOR CONSOLIDATION, AMROHA AND OTHERS Respondent(s)
[ONLY IA NO. 306825/25 IS LISTED UNDER THIS ITEM]
IA No. 306825/2025 - EARLY HEARING APPLICATION
Date : 05-02-2026 This I.A. was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Appellant(s) : Petitioner-in-person
For Respondent(s) Ms. Arundhati Katju, Sr. Adv.
Mr. Dhruv Sharma, AOR
Ms. Shristi Borthakur, Adv.
Ms. Priya Patel, Adv.
Dr. Rajeev Sharma, AOR
Mr. Prashant Sharma, Adv.
Mr. Suresh Chand, Adv.
Mr. Kapil Sharma, Adv.
Mr. Viresh Kumar Bhawra, Adv.
Ms. Meena Hasan, Adv.
Ms. Km Monika, Adv.
Mr. Tanmaya Agarwal, AOR
Mr. Wrick Chatterjee, Adv.
Mrs. Aditi Agarwal, Adv.
Mr. Udit Bhardwaj, Adv.
UPON hearing the counsel the Court made the following
O R D E R
IA No. 306825/2025
No ground to entertain the application for early hearing Signature Not Verified is made out. The same is, accordingly, dismissed.
Digitally signed by SATISH KUMAR YADAV Date: 2026.02.05 16:53:23 IST Reason: (SATISH KUMAR YADAV) (MANOJ KUMAR)
ADDITIONAL REGISTRAR COURT MASTER (NSH)