Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Cotton Textiles (Control) Order, 1948 14. [ No person shall use wheat flour or glucose for the purpose of sizing or filling cloth.] [Substituted by S.O. 3434 dated 17th November, 1954.]
