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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2D) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(2D)The eligibility conditions and the process for recommendation of names for appointment as a Vice-Chancellor shall be given wide publicity to ensure the recommendation of most suitable candidates.] [These sub-sections were substituted for sub-section (2) by Maharashtra 19 of 2010, Section 2(b), (w.e.f. 8.7.2010).]