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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(5) in The Wild Life (Protection) (Orissa) Rules, 1974

(5)
(a)A special game hunting licence shall be granted in Form No. 3.
(b)A big game hunting licence shall be granted in Form No. 4.
(c)A small game hunting licence shall be granted in Form No. 5.
(d)A wild animal trapping licence shall be granted in Form No. 6.