Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 1 in Hyderabad General Clauses Act, 1308F 1. Short title, extent and commencement. - This Act may be called "The General Clauses Act" and shall come into force at [one] [Published in the Jarida, dated 28th Isfandar, 1308F.] in [the Hyderabad area of the State of [Maharashtra] [Substituted by A. O., 1956.]].General Definitions
