Delhi High Court - Orders
Modicare Limited vs Maa Adishakti Multi Trade Enterprises & ... on 26 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 532/2019 and I.A. 13298/2019, 1515/2023
MODICARE LIMITED ..... Plaintiff
Through: Ms Akanksha Singh, Advocate (M:
9811045646).
versus
MAA ADISHAKTI MULTI TRADE ENTERPRISES &
ORS. ..... Defendants
Through: None.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 26.09.2023
1. This hearing has been done through hybrid mode.
2. List on 13th October, 2023 on top of board.
PRATHIBA M. SINGH, J SEPTEMBER 26, 2023 mr/sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 00:22:11