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[Cites 1, Cited by 1]

Himachal Pradesh High Court

General Manager, Northern Railway vs . Subhash Chand And Another on 10 November, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

General Manager, Northern Railway Vs. Subhash Chand and another RFA No. 08 of 2015 a/w Cross-objections No. 84 of 2016 .

10.11.2022 Present: None for the appellant.

Mr. Ajay Sharma, Senior Advocate, with Mr. Ajay Thakur, Advocate, for respondent No. 1.

Mr. Sanjeev Sood, Additional Advocate General, for respondent No. 2.

Despite repeated calls, none appeared on behalf of the appellant. In the interest of justice, the matter is adjourned. List for consideration after four weeks.

(Ajay Mohan Goel) Judge November 10, 2022 (bhupender) ::: Downloaded on - 10/11/2022 20:36:25 :::CIS