Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 42 in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976 42. The index to marriages and divorces shall be prepared from registers Book I, II, III and IV contain the particulars as stated in Form 'C'.
