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[Cites 0, Cited by 0] [Section 80A(1)] [Section 80A] [Entire Act]

State of Rajasthan - Subsection

Section 80A(1)(i) in The Rajasthan Value Added Tax Act, 2003

(i)effects sale or purchase within the State of Rajasthan, or places offer for sale or purchase so as to be accessible, visible or audible within the State of Rajasthan, through electronic media; or