Madhya Pradesh High Court
Sobran Singh Yadav vs The State Of Madhya Pradesh on 12 April, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2053 of 2019 (SOBRAN SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 12-04-2023 List along with Criminal Appeal No.892 of 2016 in the month of June, 2023.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
pd
Signature Not Verified
Signed by: PAWAN
DHARKAR
Signing time: 4/12/2023
7:21:50 PM