Supreme Court - Daily Orders
Indian Veterinary Research Institute ... vs State Of U.P. Through Principal ... on 19 April, 2023
Bench: M.M. Sundresh, Sanjay Kumar
ITEM NO.109 COURT NO.7 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 507/2011
INDIAN VETERINARY RESEARCH INSTITUTE
(IVRI) THROUGH ITS DIRECTOR Appellant(s)
VERSUS
STATE OF U.P. THROUGH PRINCIPAL SECRETARY & ORS. Respondent(s)
Date : 19-04-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s)
Mr. K.M. Nataraj, ASG (N/P)
Ms. Shraddha Deshmukh, Adv.
Mr Sharath Narayan Nambiar, Adv.
Ms. Indira Bhakar, Adv.
Mr. Harish Pandey, Adv.
Mr. Amrish Kumar, Adv./AOR
Mr. Vikramjit Banerjee, A.S.G.
Mr. Shivam Singhania, Adv.
Mr. Siddhartha Singh,, Adv.
Mr. Devesh Maurya, Adv.
Ms. Payal Swarup, Adv.
Mr. Praveen Swarup, AOR
For Respondent(s)
Mr. Kamlendra Mishra, AOR
Ms. Astha Tyagi, AOR
UPON hearing the counsel the Court made the following
O R D E R
The appeal will not be taken up for hearing for next two weeks.
Signature Not Verified Digitally signed by BABITA PANDEY Date: 2023.04.20(DEEPAK GUGLANI) 16:49:29 IST Reason: (R.S. NARAYANAN) AR-cum-PS COURT MASTER (NSH)