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Supreme Court - Daily Orders

Indian Veterinary Research Institute ... vs State Of U.P. Through Principal ... on 19 April, 2023

Bench: M.M. Sundresh, Sanjay Kumar

     ITEM NO.109                               COURT NO.7                 SECTION III-A

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                                        Civil Appeal No. 507/2011

     INDIAN VETERINARY RESEARCH INSTITUTE
     (IVRI) THROUGH ITS DIRECTOR                                          Appellant(s)

                                                   VERSUS

     STATE OF U.P. THROUGH PRINCIPAL SECRETARY & ORS.                     Respondent(s)

     Date : 19-04-2023 This matter was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE M.M. SUNDRESH
                            HON'BLE MR. JUSTICE SANJAY KUMAR

     For Appellant(s)
                                      Mr. K.M. Nataraj, ASG (N/P)
                                      Ms. Shraddha Deshmukh, Adv.
                                      Mr Sharath Narayan Nambiar, Adv.
                                      Ms. Indira Bhakar, Adv.
                                      Mr. Harish Pandey, Adv.
                                      Mr. Amrish Kumar, Adv./AOR

                                      Mr. Vikramjit Banerjee, A.S.G.
                                      Mr. Shivam Singhania, Adv.
                                      Mr. Siddhartha Singh,, Adv.
                                      Mr. Devesh Maurya, Adv.
                                      Ms. Payal Swarup, Adv.
                                      Mr. Praveen Swarup, AOR

     For Respondent(s)
                                      Mr. Kamlendra Mishra, AOR

                                      Ms. Astha Tyagi, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The appeal will not be taken up for hearing for next two weeks.

Signature Not Verified Digitally signed by BABITA PANDEY Date: 2023.04.20

(DEEPAK GUGLANI) 16:49:29 IST Reason: (R.S. NARAYANAN) AR-cum-PS COURT MASTER (NSH)