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[Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(2)(d) in Income Tax Rules, 1962

(d)disease or ailment of the heart, blood, lymph glands, bone marrow, respiratory system, central nervous system, urinary system, liver, gall bladder, digestive system, endocrine glands or the skin, requiring surgical operation;