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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(b) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(b)a "Tariff Committee" consisting of the Chairman of the Board, the Managing Director, the Finance Director, the Directors referred to in clause (b), clause (e) (ii) and (iii) of section 4, one of the two directors referred to in clause (e) (v) of that section and the head of the planning branch of the Board;