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[Cites 0, Cited by 1] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(3) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(3)The special school committee shall consist of the following members, namely:
(i)Two representatives of the management of the school to be nominated by the management.
(ii)Two representatives of the Board to be nominated by the Board.