Calcutta High Court (Appellete Side)
Anindya Sundar Das vs Union Of India And Others on 19 December, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
December 19, 2022 Sl. No.25 Court No.1 s.biswas WPA (P) 607 of 2022 Anindya Sundar Das vs. Union of India and others Mr. Sanajit Kr. Ghosh, Mr. Narendra Prasad Gupta, Advocates ... for the Union of India Mr. A. Ray, GP Mr. Debasish Ghosh, Mr. Debraj Sahu, Advocates ... for the State Mr. Billwadal Bhattacharyya, DSGI Mr. Debasish Tendon, Advocates ... for the NIA Learned counsel for the State seeks time to place on record the report in respect of two incidents in question.
List on 20th December, 2022 as prayed.
(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)