Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(1) in Punjab Regional and Town Planning and Development Act, 1995

(1)The Authority shall carry out such directions as may be issued to it, from time to time, by the State Government for the efficient administration of this Act.