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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(7) in Investor Education and Protection Fund Authority (Appointment of Chairperson and Members, holding of meetings and provision for offices and officers) Rules, 2016

(7)In case of difference in opinion on any question before the Authority, or any of its Committees, the views of the majority shall be taken as the final decision.