Supreme Court - Daily Orders
Dir.,Public Health And Preventive ... vs M.Janarthnam Etc. on 12 December, 2018
Author: Chief Justice
Bench: Chief Justice, A.K. Sikri, Arun Mishra
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NOS.3521-3726 OF 2018
IN
CIVIL APPEAL NOS.6660/2011, 6661-6670/2011, 6671-6680/2011,
6681-6691/2011, 6692-6701/2011, 6702-6714/2011, 6715-
6726/2011, 6727-6743/2011, 6754-6763/2011, 6764-6773/2011,
6774-6786/2011, 6787-6795/2011, 6796-6805/2011, 6806-
6815/2011, 6816-6825/2011, 6826-6835/2011, 6836-6845/2011,
6846-6855/2011, 6856-6865/2011 & 6744-6753/2011
The Director of Public Health and Petitioner(s)
Preventive Medicine and Another Etc.
Versus
M. Janarthnam Etc. Respondent(s)
O R D E R
There is a delay of 1256 days in filing the present Review Petitions, for which no satisfactory explanation has been offered. The Review Petitions are liable to be dismissed on the ground of delay alone. Even otherwise, we have carefully gone through the Review Petitions and the connected papers. We do not find any merit in the same. The Review Petitions are dismissed on the ground of delay as well as on merits.
..................CJI.
[Ranjan Gogoi] ....................J. [A.K. Sikri] Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.12.14 14:37:15 IST Reason: ....................J. [Arun Mishra] New Delhi December 12, 2018.
ITEM NO.1006 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NOS.3521-3726 OF 2018 IN CIVIL APPEAL NOS.6660/2011, 6661-6670/2011, 6671-6680/2011, 6681-6691/2011, 6692-6701/2011, 6702-6714/2011, 6715- 6726/2011, 6727-6743/2011, 6754-6763/2011, 6764-6773/2011, 6774-6786/2011, 6787-6795/2011, 6796-6805/2011, 6806- 6815/2011, 6816-6825/2011, 6826-6835/2011, 6836-6845/2011, 6846-6855/2011, 6856-6865/2011 & 6744-6753/2011 The Director of Public Health and Petitioner(s) Preventive Medicine and Another Etc. Versus M. Janarthnam Etc. Respondent(s) (With appln.(s) for listing Review Petition in open Court) Date : 12-12-2018 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON hearing the counsel the Court made the following O R D E R Application for listing review petition in open Court stands dismissed.
The review petitions are dismissed in terms of the signed order.
(Chetan Kumar) (Anand Prakash)
A.R.-cum-P.S. Court Master
(Signed order is placed on the file)