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State of Odisha - Section

Section 16 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

16.

As soon as the packet containing the manuscript is received, the Secretary shall enter in his Register giving it a serial number without opening it, and he shall mention this serial number in the printed acknowledgement (Appendix-II) which he shall grant to the writer or sender of the manuscript and retain its counter-foil in the office. The Secretary shall send the aforesaid acknowledgement by Registered Post to the address furnished by the writer.