Kerala High Court
Arun Murali vs Anjali Narayanan on 15 March, 2022
Bench: A.Muhamed Mustaque, Sophy Thomas
Mat.Appeal No.260/2016 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
Tuesday, the 15th day of March 2022 / 24th Phalguna, 1943
MAT.APPEAL NO. 260 OF 2016
OP 66/2014 OF FAMILY COURT,KOZHIKODE
APPELLANT/PETITIONER:
ARUN MURALI, AGED 34 YEARS, S/O.MURALEEDHARAN.K., NANDHANAM,
THAZHATHPURAKKAL (PO), FEROKE, KOZHIKODE, PIN 673631
BY ADV SRI.ANEESH.G AND SRI.P.V.ANOOP
RESPONDENT/RESPONDENT:
ANJALI NARAYANAN, AGED 32 YEARS, D/O.NARAYANAN, 'ANJALI', NEAR
PAVANGAD RAILWAY LINE, PUTHIYANGADI, KOZHIKODE DISTRICT, PIN 673021
BY ADV C.LEENA
This Matrimonial appeal having come up for orders on 15.03.2022, the
court on the same day passed the following:
ORDER
The parties are directed to appear before this court on 17/3/2022 for mediation therewith.
Post on 17/3/2022.
Sd/- A.MUHAMED MUSTAQUE JUDGE Sd/- SOPHY THOMAS JUDGE 15-03-2022 /True Copy/ Assistant Registrar