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Kerala High Court

Arun Murali vs Anjali Narayanan on 15 March, 2022

Bench: A.Muhamed Mustaque, Sophy Thomas

Mat.Appeal No.260/2016                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                 Tuesday, the 15th day of March 2022 / 24th Phalguna, 1943
                                MAT.APPEAL NO. 260 OF 2016
                           OP 66/2014 OF FAMILY COURT,KOZHIKODE

           APPELLANT/PETITIONER:
           ARUN MURALI, AGED 34 YEARS, S/O.MURALEEDHARAN.K., NANDHANAM,
           THAZHATHPURAKKAL (PO), FEROKE, KOZHIKODE, PIN 673631

        BY ADV SRI.ANEESH.G AND SRI.P.V.ANOOP
   RESPONDENT/RESPONDENT:

           ANJALI NARAYANAN, AGED 32 YEARS, D/O.NARAYANAN, 'ANJALI', NEAR
           PAVANGAD RAILWAY LINE, PUTHIYANGADI, KOZHIKODE DISTRICT, PIN 673021

         BY ADV C.LEENA
        This Matrimonial appeal having come up for orders on 15.03.2022, the
   court on the same day passed the following:
                                      ORDER

The parties are directed to appear before this court on 17/3/2022 for mediation therewith.

Post on 17/3/2022.

Sd/- A.MUHAMED MUSTAQUE JUDGE Sd/- SOPHY THOMAS JUDGE 15-03-2022 /True Copy/ Assistant Registrar