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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

State of Tamilnadu - Subsection

Section 111(1)(b) in Tamil Nadu Non-Trading Companies Rules, 1981

(b)Membership of the Institute of Chartered Accountants of India, constituted under the Chartered Accountants Act, 1949 (Central Act XXVIII of 1949);