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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Rajasthan - Subsection

Section 100(2)(c) in Rajasthan Civil Services (Pension) Rules, 1996

(c)Arrears of family pension, if any, in respect of the period for which provisional family pension was paid shall also be authorised by the Director Pension.