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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Maharashtra - Subsection

Section 48(3) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

(3)Every meeting of (he Board shall be presided over by the President and his absence by such one of the Members present as may be chosen by the meeting to be the chairman for the occasion.