Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(10)(a) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999 (a)an irrigation project, that is to say, the construction extension, improvement or development of any work for the supply of water for the purpose of irrigation;