Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(1) in Karnataka Janapada Vishwavidyalaya Act, 2011

(1)The Statutes shall be made, amended or repealed by the Syndicate in the manner hereinafter provided.