Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(4) in The Bihar Combined Entrance Competitive Examination Act, 1995 (4)The Board may accept the grants, funds and aid from Central Government, any State Government or a Statutory body to fulfil its aims and objects.
