Supreme Court - Daily Orders
State Bank Of India vs Neelam Nag on 11 May, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.22 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA 1147/2018 In C.A.No(s).4715/2011
STATE BANK OF INDIA & ORS. Petitioner(s)
VERSUS
NEELAM NAG & ANR. Respondent(s)
(FOR ADMISSION )
Date : 11-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Ms.Mansi Kapur, Adv.
Ms.Megha Karnwal, Adv.
Mr. Sanjay Kapur, AOR
For Respondent(s) Ms. Manjeet Kirpal, AOR
Mr.Atul Jha, Adv.
Mr.Sandeep Jha, Adv.
Mr. Dharmendra Kumar Sinha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Perused the Office Report, which indicates that the order passed by this Court has already been complied with. The same is taken note of.
MA 1147/2018 stands disposed of accordingly.
(Chetan Kumar ) (H.S.Parasher)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2018.05.11
17:20:54 IST
Reason: