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Supreme Court - Daily Orders

State Bank Of India vs Neelam Nag on 11 May, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.22                          COURT NO.1                 SECTION IV-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                MA 1147/2018 In C.A.No(s).4715/2011


     STATE BANK OF INDIA & ORS.                                      Petitioner(s)

                                                VERSUS

     NEELAM NAG & ANR.                                               Respondent(s)

     (FOR ADMISSION )

     Date : 11-05-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Ms.Mansi Kapur, Adv.
                                   Ms.Megha Karnwal, Adv.
                                   Mr. Sanjay Kapur, AOR

     For Respondent(s)              Ms. Manjeet Kirpal, AOR

                                   Mr.Atul Jha, Adv.
                                   Mr.Sandeep Jha, Adv.
                                   Mr. Dharmendra Kumar Sinha, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Perused the Office Report, which indicates that the order passed by this Court has already been complied with. The same is taken note of.

MA 1147/2018 stands disposed of accordingly.

     (Chetan Kumar )                                               (H.S.Parasher)
      Court Master                                              Assistant Registrar
Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2018.05.11
17:20:54 IST
Reason: