Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 404 in Karnataka Municipal Corporations Act, 1976 404. Provision of conveyance for carriage of patients. - The Commissioner may provide and maintain suitable conveyance for the carriage of persons suffering from any dangerous disease.
