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State of Punjab - Section

Section 83 in Punjab Panchayat Samitis and Zila Parishads Act, 1961

83. Audit of Accounts.-

Accounts of the receipts and expenditure of every Panchayat Samiti shall be made up in such form as may be prescribed and the Panchayat Samiti shall make arrangements for the examination and audit of the accounts by such persons as the Government appoints in this behalf.