Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 41 in The Orissa Irrigation Rules, 1961 41. Particulars of low lands. - [Section 28] - Land where accumulation of water due to natural causes makes transplantation of Sarad paddy at any time in the months of July and August impossible shall be entitled to the benefits under the first proviso to Section 28 of the Act.
