Supreme Court - Daily Orders
Lalit Kumar Sharma vs Union Of India . on 11 July, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.18 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
12292/2016
(Arising out of impugned final judgment and order dated 11/08/2015
in DBCWP No. 6419/2014 passed by the High Court of Rajasthan at
Jaipur)
LALIT KUMAR SHARMA Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 11/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Manju Sharma Sethi, Adv.
Mr. Prateek Kasliwal, Adv.
Ms. Manju Jetley,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Heard learned counsel for the petitioner. We are not inclined to entertain this petition. The special leave petition is accordingly dismissed.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.07.11
17:04:29 IST
Reason: