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[Cites 0, Cited by 3] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(b) in The Pharmacy Act, 1948

(b)five members, of whom at least [three] shall be persons possessing a prescribed degree or diploma in pharmacy or pharmaceutical chemistry or [registered pharmacists] [ Substituted by Act 70 of 1976, Section 13, for " members of the pharmaceutical profession" (w.e.f. 1.9.1976).], nominated by the State Government;