Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(b) in The Maharashtra Educational Institutions (Regulation of Fee) Act, 2011

(b)[the expenses in that year for the Infrastructure] [Substituted 'the infrastructure' by Maharashtra Act No. 28 of 2019, dated 26.8.2019.] made available to the students for the qualitative education, the facilities provided and as mentioned in the prospectus or web-site of the school ;