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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(b) in The Indian Electricity Rules, 1956

(b)[ all supports of high and extra-high voltage overhead lines which can be easily climbed upon without the aid of ladder or special appliances. [ Substituted by G.S.R. 1723, dated 21.11.1977 (w.e.f. 31.12.1977).]