Section 3(1)(b) in The Prohibition of Smoking In Public Places Rules, 2008

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Union of India - Subsection

Section 3(1)(b) in The Prohibition of Smoking In Public Places Rules, 2008

(b)The board as specified in Schedule II is displayed prominently at the entrance of the public place, in case there are more than one entrance at each such entrance and conspicuous place(s) inside. In case if there are more than one floor, at each floor including the staircase and entrance to the lift/s at each floor.

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Union of India - Subsection

Section 3(1)(b) in The Prohibition of Smoking In Public Places Rules, 2008