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The Bihar State Electricity Board And ... vs The Union Of India And Ors on 4 August, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Jitendra Kumar

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                         CIVIL REVIEW No.246 of 2017
                                         In
                       Letters Patent Appeal No.174 of 2015
     ======================================================
1.    The Bihar State Electricity Board through its Chairman, Vidyut Bhawan,
      Bailey Road, Patna at Present North Bihar Power Distribution Company
      Limited (NBPDCL).
2.   The Engineer-in-Chief C and R, Bihar State Electricity Board, Vidyut
     Bhawan, Bailey Road, Patna at present NBPDCL.
3.   The Finance Controller, Bihar State Electricity Board, Vidyut Bhawan, Patna
     at present NBPDCL.
4.   The General Manager-cum-Chief Engineer, Kosi Electrical Supply Area,
     Saharsa.
5.   The Chief Engineer Comm. NBPDCL, Patna.
6.   The Electrical Superintending Engineer, Electrical Circle, Saharsa.
7.   The Electrical Executive Engineer, Revenue Electric Supply Circle, Saharsa.
8.   The Electrical Executive Engineer, Electric Supply Division, Khagaria.
9.   The Assistant Electrical Engineer, Electric Supply Sub Division, Khagaria.


                                                                 ... ... Petitioner/s
                                        Versus


1.   The Union of India through, Divisional Railways Manager (Electrical) East
     Central Railway (ECR) Sonepur.
2.   The State of Bihar through the Chief Secretary, Bihar.
3.   The Chief Secretary, Government of Bihar.


                                            ... ... Opposite Party/s
     ======================================================
     Appearance :
     For the Petitioner/s     :    Mr.Vijay Kumar Verma, Advocate
     For the Opposite Party/s :    Dr. K.N. Singh, ASGI
                                   Mr. Kumar Alok, Advocate
                                   Mr. Devansh Shankar Singh, Advocate
                                   Mr. Abhijeet Gautam, JC to ASG
     ======================================================
     CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
             and
             HONOURABLE MR. JUSTICE JITENDRA KUMAR
                           ORAL ORDER

     (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
            Patna High Court C. REV. No.246 of 2017(11) dt.04-08-2023
                                                        2/2




11   04-08-2023

For non-compliance of previous orders, in particularly, order dated 11.07.2023, the present Civil Review No. 246 of 2017 stands dismissed.

(P. B. Bajanthri, J) (Jitendra Kumar, J) Shoaib/-

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