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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Mizoram - Subsection

Section 45(3) in Mizoram Cooperative Societies Act, 2006

(3)The ultimate authority of co-operative shall, subject to the provisions of the Act, rules and bye-laws, vest in the general body consisting of its own members and any reference under this Act to general body shall equally apply to the representative general body wherever exists.