Section 41(1)(b) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

(b)why the Board of Management should not be suspended and an Administrator be appointed under sub-section (7).

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