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[Cites 0, Cited by 1] [Section 59] [Entire Act]

State of Punjab - Subsection

Section 59(3) in The Punjab Co-operative Societies Act, 1961

(3)When the affairs of a co-operative society have been wound up, the liquidator shall make a report to the Registrar and deposit the records of the society in such place as the Registrar may direct.