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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)General—The performance appraisal system shall be as follows, namely:—
(i)A continuous performance appraisal which will be correctional and developmental in its impact; and
(ii)The annual performance appraisal which will be for organizational purposes including those connected with training, confirmation, placement and promotion.