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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(2)(f) in The Tamil Nadu Additional Assessment and Additional Water-Cess Act, 1963

(f)the Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Act, 1969 (Tamil Nadu Act 24 of 1969);] [or] [Inserted by President's Act 4 of 1976, w.e.f. 1.7.1976.]