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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(5) in Punjab Package Deal Properties (Disposal) Rules, 1976

(5)[ Price of the land. - The price of the land transferred shall be determined at such rates as the State Government may prescribe from time to time.] [Amended vide Notification dated 20th January, 1979]