Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(1) in The Rajasthan Industrial Housing Allotment Rules, 1957 (1)Before making an order under rule 12, the Committee shall issue a notice requiring the worker to vacate the house within the time specified therein.
