Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(b) in National Housing Bank (Issue And Management Of Bonds) Regulations, 1989

(b)if the bond is torn or in any way damaged or crowded with writing or unfit, in the opinion of the office of issue;